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[Cites 1, Cited by 7]

Bombay High Court

Shri. Shankar Ramji Pedhamkar vs Shri. Baliram G. Ambekar And Ors on 29 January, 2019

Author: V.L. Achliya

Bench: V.L. Achliya

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

               WRIT PETITION NO. 11514 OF 2013

 Shri. Shankar Ramji Pedhamkar                                  ....Petitioner
             V/S
 The Gurukripa Co-operative Housing Society                  ....Respondent

Ltd WITH WRIT PETITION NO. 11518 OF 2013 Shri. Shankar Ramji Pedhamkar ....Petitioner V/S The Gurukripa Co-operative Housing Society ....Respondent Ltd WITH WRIT PETITION NO. 11516 OF 2013 Shri. Shankar Ramji Pedhamkar ....Petitioner V/S Shri. Baliram G. Ambekar And Ors ....Respondent H.S.Kadam i/by Sanjiv A Sawant For Petitioner Vijay Dinkarrao Patil adv for R.NO. 1 IN WP.NO. 11514/2013 AND WP.NO. 11518/2013 AND R.NO. 6 IN WP.NO. 11516/2013.

Kedar Pralhad Lad R.no. 2 IN WP.NO. 11514/2013 AND R.NO. 7 IN WP.NO. 11516/2013.

        CORAM :                V.L. ACHLIYA, J
        DATE :                 29th January, 2019



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At the request of learned advocate for the petitioners Stand over to 05/02/2019.

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