Bombay High Court
Shri. Shankar Ramji Pedhamkar vs Shri. Baliram G. Ambekar And Ors on 29 January, 2019
Author: V.L. Achliya
Bench: V.L. Achliya
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 11514 OF 2013
Shri. Shankar Ramji Pedhamkar ....Petitioner
V/S
The Gurukripa Co-operative Housing Society ....Respondent
Ltd WITH WRIT PETITION NO. 11518 OF 2013 Shri. Shankar Ramji Pedhamkar ....Petitioner V/S The Gurukripa Co-operative Housing Society ....Respondent Ltd WITH WRIT PETITION NO. 11516 OF 2013 Shri. Shankar Ramji Pedhamkar ....Petitioner V/S Shri. Baliram G. Ambekar And Ors ....Respondent H.S.Kadam i/by Sanjiv A Sawant For Petitioner Vijay Dinkarrao Patil adv for R.NO. 1 IN WP.NO. 11514/2013 AND WP.NO. 11518/2013 AND R.NO. 6 IN WP.NO. 11516/2013.
Kedar Pralhad Lad R.no. 2 IN WP.NO. 11514/2013 AND R.NO. 7 IN WP.NO. 11516/2013.
CORAM : V.L. ACHLIYA, J
DATE : 29th January, 2019
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P.C. :
At the request of learned advocate for the petitioners Stand over to 05/02/2019.
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