Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act] State of Punjab - Subsection Section 25(1)(iii) in The Punjab Panchayati Raj Act, 1994 (iii)the Amenities Committee to perform functions in respect of education, public health, public works and other functions of the Gram Panchayat.