Section 25(1) in The Punjab Panchayati Raj Act, 1994
(1)Every Gram Panchayat shall constitute the following committees by election, namely,-(i)the Production Committee for performing functions relating to agriculture production, animal husbandry and rural industries and poverty alleviation programmes;(ii)the Social Justice Committee for performing function relating to -(a)promotion of education, economic, social, cultural and other interests of the Scheduled Caste, and Backward Classes and other weaker sections ;(b)protection of such castes and classes from social injustice and any form of exploitation;(c)welfare of women and children;(iii)the Amenities Committee to perform functions in respect of education, public health, public works and other functions of the Gram Panchayat.
