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State of Tamilnadu - Section

Section 10 in Tamil Nadu Lokayukta Rules, 2018

10. Procedure at meetings.

(1)The Chairperson of the Search Committee shall preside over the meetings of the Search Committee.
(2)The workings of the Committee shall be directed in a manner based on consensus:Provided that in the case of difference of opinion among the Members of the Search Committee, the decision of the majority shall prevail.