Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Tamilnadu - Subsection Section 10(2) in Tamil Nadu Lokayukta Rules, 2018 (2)The workings of the Committee shall be directed in a manner based on consensus:Provided that in the case of difference of opinion among the Members of the Search Committee, the decision of the majority shall prevail.
