Section 12(3)(c) in The Orissa Civil Services (Commutation of Pension) Rules, 1992

[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(3)(c) in The Orissa Civil Services (Commutation of Pension) Rules, 1992

(c)the Government shall have no liability for the payment of the commuted value of pension if the Government servant dies before the date of superannuation or forfeits claim to pension before such retirement.

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State of Odisha - Subsection

Section 12(3)(c) in The Orissa Civil Services (Commutation of Pension) Rules, 1992