Devi Saran & Ors. vs . Roop Ram & Ors. on 11 November, 2022

[Cites 1, Cited by 1]

RSA No. 612/2009

11.11.2022 Present: Mr. Bhupender Gupta, Sr. Advocate with Mr. Janesh Gupta, Advocate, for the appellants.

Mr. Suneet Goel, Advocate, for the respondents.

Learned counsel on both sides submit that the matter has appeared on board after a period of twelve years.

Therefore, they pray for an adjournment to ascertain the status of the parties. At their request, list after three weeks.

Jyotsna Rewal Dua Judge 11th November, 2022(Rohit) ::: Downloaded on - 11/11/2022 20:35:29 :::CIS

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