(1)This Act may be called the Mizo District (Forest) Act, 1955.(2)It extends to the Mizo District except the areas under the jurisdiction of the Pawi-Jakher Regional Council.(3)It shall [come into force on such date] [The Act came into force on 1st January, 1956, vide Notification No. E 711 /F-l, dated 14-12-1955.] as may be notified by the District Council in the Assam Gazette, hereinafter referred to as the "appointed day".
