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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(1) in Rajasthan Suppression of Immoral Traffic in Women and Girls Rules, 1958

(1)The following daily routine shall be observed in the protective homes-
5.30 a.m. to 6.30 a.m. in warm months and 6.30 a.m to 7.30 am.in the cold months Visit to the latrines, ablutions, bath and toilet.
7.30 a.m. to 7.45 a.m. Morning prayers.
7.45 a.m. to 8.15 am. Breakfast.
8.15 am. to 9.30 a.m. Washing personal clothes.
10 a.m. to 1 p.m. School or workshop.
1 p.m. to 2 p.m. Lunch and rest.
2 p.m. to 4.30 p.m. Needlework and handicraft or workshop
4.30 p.m. to 6.30 p.m. Games, gardening and bath.
6.30 p.m. to 6.45 p.m. Evening prayer.
6.45 p.m. to 7.30 p.m. Night meal.
7.30 p.m. to 9.30 p.m. Study or reading.