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State of Rajasthan - Section

Section 21 in Rajasthan Suppression of Immoral Traffic in Women and Girls Rules, 1958

21. Daily Routine of protective Homes.

(1)The following daily routine shall be observed in the protective homes-
5.30 a.m. to 6.30 a.m. in warm months and 6.30 a.m to 7.30 am.in the cold months Visit to the latrines, ablutions, bath and toilet.
7.30 a.m. to 7.45 a.m. Morning prayers.
7.45 a.m. to 8.15 am. Breakfast.
8.15 am. to 9.30 a.m. Washing personal clothes.
10 a.m. to 1 p.m. School or workshop.
1 p.m. to 2 p.m. Lunch and rest.
2 p.m. to 4.30 p.m. Needlework and handicraft or workshop
4.30 p.m. to 6.30 p.m. Games, gardening and bath.
6.30 p.m. to 6.45 p.m. Evening prayer.
6.45 p.m. to 7.30 p.m. Night meal.
7.30 p.m. to 9.30 p.m. Study or reading.
(2)This daily routine may be changed by the Director with the prior approval of the Government.Note. - Daily routine may be suitably modified on Sundays and other gazetted holidays. Sundays shall be observed as half holidays.