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[Cites 0, Cited by 0] [Section 31(6)] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(6)(c) in The Central Motor Vehicles Rules, 1989

(c)the applicant shall maintain a motor vehicle each of the type in which the instruction is imparted and also the following apparatus, namely:
(i)a blackboard;
(ii)traffic sign chart;
(iii)a service chart depicting a detailed view of all the components of a motor vehicle;
(iv)puncture kit with tyre lever, wheel brace, jack;
(v)spanners (a set each of fixed spanners, box spanners, screw driver, screw spanners and hammer).