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[Cites 0, Cited by 0] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(6) in The Central Motor Vehicles Rules, 1989

(6)Where any trainee possesses first-aid certificate issued by St. John Ambulance Association, he need not undergo Part K of the syllabus referred to in sub-rule (1).] [Inserted by GSR 720(E), dated 10.9.2003 (w.e.f. 10.10.2003).][31A. Temporary license. - (1) Where there is no school or establishment as is referred to in sub-section (4) of section 12 or granted a license under sub-rule (4) of rule 24, in any Taluk within the jurisdiction of the licensing authority, the licensing authority may,notwithstanding anything contained in sub-rules (3) and (4) of rule 24 or rule25, grant a temporary license to any establishment or any person for imparting instructions in the driving of a transport vehicle,subject to the following conditions, namely:
(a)the temporary license shall be valid for a period of one year from the date of its issue:
Provided that as long as the Taluk does not have any school or establishment,the licensing authority may renew a temporary license granted under this sub-rule for a further period not exceeding one year at a time;
(b)the person imparting instructions in the driving of a transport vehicle shall possess the following qualifications, namely :
(i)a minimum driving experience of five years in the class of vehicles in which instructions are proposed to be imparted;
(ii)adequate knowledge of the regional language of the region in which the school or establishment is situated;
(iii)thorough knowledge of traffic signs specified in the Schedule to the Act and the Regulations made under section 118;
(iv)ability to demonstrate and explain the functions of different components and parts of a vehicle;
(c)the applicant shall maintain a motor vehicle each of the type in which the instruction is imparted and also the following apparatus, namely:
(i)a blackboard;
(ii)traffic sign chart;
(iii)a service chart depicting a detailed view of all the components of a motor vehicle;
(iv)puncture kit with tyre lever, wheel brace, jack;
(v)spanners (a set each of fixed spanners, box spanners, screw driver, screw spanners and hammer).