Bombay High Court
D.N.Nagar Deep Chsl vs Shree Shubh Enterprises And 3 Ors on 8 March, 2019
Author: B.P. Colabawalla
Bench: B.P. Colabawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CHAMBER SUMMONS NO. 1139 OF 2015
In
SUITS 98 OF 2013
D.n.nagar Deep Chsl ....Petitioner
V/S
Shree Shubh Enterprises And 3 Ors ....Respondent
WITH NOTICE OF MOTION (SUITS) NO. 223 OF 2013 In SUITS 98 OF 2013 D.n. Nagar Deep Chs Ltd. ....Petitioner V/S Shree Shubh Enterprises And 3 Ors ....Respondent WITH CHAMBER SUMMONS LODGING NO. 315 OF 2016 In SUITS 98 OF 2013 D. N.nagar Deep Co-operative Housing Society ....Petitioner Limited V/S Shree Shubh Enterprises And 3 Ors And Mayank ....Respondent Chemi-plast Pvt Ltd (applicant) WITH NOTICE OF MOTION (SUITS) NO. 620 OF 2014 In SUITS 98 OF 2013 Page 1/2 ::: Uploaded on - 08/03/2019 ::: Downloaded on - 14/03/2019 15:27:23 ::: D.n. Nagar Deep Co-operative Housing Soc. Ltd. ....Petitioner V/S Shree Shubh Enterprises And 3 Ors ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 1447 OF 2015 In SUITS 98 OF 2013 D.n.nagar Deep Chsl ....Petitioner V/S Shree Shubh Enterprises And 3 Ors ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 1296 OF 2015 In NOTICE OF MOTION (SUITS) 223 OF 2013 D.n.nagar Deep Co-operative ....Petitioner V/S Shree Shubh Enterprises And 3 Ors ....Respondent Ms. Padmashri K. for Applicant.
CORAM : B.P. COLABAWALLA, J DATE : 8th March, 2019 P.C. :
At the request of Advocate for the Applicant adjourned to 12/03/2019.
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