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[Cites 0, Cited by 0] [Section 36(4)] [Section 36] [Entire Act]

State of Odisha - Subsection

Section 36(4)(c) in Grama Panchayats Rules, 1968

(c)The Junior Engineer and Assistant Engineer of the Block shall respectively record measurement and check-measurement of the work, estimated cost of which exceeds Rs. 50,000/-.