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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(1)(b) in AADHAAR (AUTHENTICATION AND OFFLINE VERIFICATION) REGULATIONS, 2021

(b)parameters of authentication request submitted; and(c)parameters received as authentication response:Provided that Aadhaar number, Virtual Id, UID Token, ANCS Token, PID information, deviceidentity related data and e-KYC response data, where applicable shall not be retained.