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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(4) in The Orissa (State) Council of Culture Rules, 1990

(4)In respect of a sphere of creativity, the person who receives the highest number of counted valid nominations, which shall not ordinarily be less than thirty per cent of the total number of jurors who sent in their nominations, shall be the recipient of the honour.