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State of Odisha - Section

Section 17 in The Orissa (State) Council of Culture Rules, 1990

17. Governor's Plaques of Honour.

(1)Every year the Member-Secretary shall invite nominations from the Jurors for conferment of the Governor's Plaque of Honour for outstanding contributions in each of the spheres of creativity specified hereunder:
  Sphere Jurors
(a) Music.. Akademi awardees and past recipients of Governor's Plaque ofHonour, in Music and Dance.
(b) Dance.. Akademi awardees and past recipients of Governor's Plaque ofHonour, in Music and Dance.
(c) Poetry.. Akademi awardees and past recipients of Governor's Plaque ofHonour, in Literature.
(d) Ficition.. Akademi awardees and past recipients of Governor's Plaque ofHonour, in Literature.
(e) Drama.. Akademi awardees and past recipients of Governor's Plaque ofHonour, in Literature.
(f) Visual Art.. Akademi awardees and past recipients of Governor's Plaque ofHonour, in Visual Arts.
(2)Each juror may nominate up to four persons in order of preference.
(3)After due scrutiny by the Awards Committee, the Member-Secretary shall place the Committee's report (including the compilation of nominations, specifying the respective counting figures in respect of the preferences for each nominee) before the Board.
(4)In respect of a sphere of creativity, the person who receives the highest number of counted valid nominations, which shall not ordinarily be less than thirty per cent of the total number of jurors who sent in their nominations, shall be the recipient of the honour.
(5)If after the counting of the first preferences it is found that none has received the minimum required number of nominations, the second preferences shall be counted and so on,until the counting of the fourth preferences if necessary :Provided that if after the counting of the fourth preferences too, none receives the minimum required number of nominations or if two or more of the highest recipients of nominations are bracketed, the matter shall be finalised by the Board.