Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 273(1)] [Section 273] [Entire Act] Union of India - Subsection Section 273(1)(c) in The Dedicated Freight Corridor Railway General Rules, 2018 (c)each gate shall have road signals as well as hooter alarm to warn road users of closing of the gate;