Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Rajasthan - Subsection

Section 1(ii) in The Rajasthan Grant-in-Aid to Agricultural Institutions Rules, 1977

(ii)They shall be applicable to grants payable from the year 1977-78. The recurring grants payable in 1977-78 shall be on the expenditure in 1976-77.