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State of Rajasthan - Section

Section 1 in The Rajasthan Grant-in-Aid to Agricultural Institutions Rules, 1977

1. Short title and commencement.

- (i) These rules may be called the Rajasthan Grants-in-aid to Agricultural Institutions Rules, 1977.
(ii)They shall be applicable to grants payable from the year 1977-78. The recurring grants payable in 1977-78 shall be on the expenditure in 1976-77.