Himachal Pradesh High Court
Rattani Devi vs . State Of H.P. & Anr. on 6 December, 2024
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Rattani Devi Vs. State of H.P. & Anr.
CWP No.1867 of 2023 06.12.2024 Present: Mr. Surinder Saklani, Advocate, for the petitioner.
Mr. Rajpal Thakur, Additional Advocate General, for the respondents-State.
CMP No.4141 of 2024 Rejoinder not filed. As prayed for, let the needful be done within four weeks. List thereafter.
(Ajay Mohan Goel) Judge December 06, 2024 (Rishi)