[Cites 0, Cited by 0]
[Section 11]
[Entire Act]
Union of India - Subsection
Section 11(1) in National Savings Certificates (VIII Issue) Rules, 1989
| Cases in which transfer can be sanctioned | Designation of the officer competent to grantpermission for transfer | |
| a. | (i) From the name ofa deceased holder to his heir(ii) From a holder toa court of law or to any other person under the orders of courtof law.(iii) From a singleholder to the names of joint holders of whom the transferee shallbe one.(iv) From joint holders to the name of one ofthe joint holders. | Postmaster of the post office where thecertificate registered. |
| b. | All other cases | Head Postmaster |