Section 8 in Potti Sreeramulu Telugu University Act, 1985
8. Officers of the University.
- The following shall be the officers of the University: -(1)The Chancellor;[(1-A) The Pro-Chancellor;] [Inserted by Act No.24 of 1994.](2)The Vice-Chancellor;(3)The Rector, if any;(4)The Deans of Schools;(5)The Registrar;(6)The Finance Officer; and(7)such other persons as may be declared by the statutes to be the Officers of the University.
