Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Telangana - Subsection Section 8(1) in Potti Sreeramulu Telugu University Act, 1985 (1)The Chancellor;[(1-A) The Pro-Chancellor;] [Inserted by Act No.24 of 1994.]
