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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(d) in The Gujarat Veterinary Practitioners Act, 1969

(d)to reprimand a registered veterinary practitioner, to suspend or remove him from the register or to take such other disciplinary action against him as may, in the opinion of the Council, be necessary or expedient;