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State of Gujarat - Section

Section 12 in The Gujarat Veterinary Practitioners Act, 1969

12. Powers, duties and functions of Council.

- Subject to such conditions as may be prescribed by or under the provisions of this Act, the powers and functions of the Council shall be-
(a)to maintain the register and the periodical list and to provide for the registration of veterinary practitioners;
(b)to hear and decide appeals from any decision of the Registrar;
(c)to prescribe a code of ethics for regulating the professional conduct of registered veterinary practitioners;
(d)to reprimand a registered veterinary practitioner, to suspend or remove him from the register or to take such other disciplinary action against him as may, in the opinion of the Council, be necessary or expedient;
(e)to exercise such other powers and perform such other duties and functions, as are laid down in this Act, or may be prescribed by rules.