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[Cites 0, Cited by 0] [Section 2(23)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(23)(d) in The Maharashtra Agricultural Lands (Ceiling on Holdings) Act, 1961

(d)a person who by reason of mental or physical disability is incapable of cultivating land either by personal labour or under supervision, and includes a serving member of the Armed Forces;