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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Haryana - Subsection

Section 12(2) in The Haryana Service of Engineers, Class I, Public Works Department (Building and Roads Branch), (Public Health Branch) and (Irrigation Branch) respectively Act, 1995

(2)Inter se seniority of the members of the Service appointed as Executive Engineers in the Buildings and Roads Branch, Public Health Branch and Irrigation Branch shall be determined by the length of continuous service on the post of Executive Engineer :Provided that seniority shall be determined separately for Buildings and Roads Branch, Public Health Branch and Irrigation Branch :Provided further that in case of Executive Engineers directly appointed or promoted from Assistant Executive Engineers or promoted from Class II Service or appointed by transfer on the same day, their inter se seniority shall be in the following order :-
(i)Executive Engineer directly appointed shall be senior to all;
(ii)Executive Engineer promoted from Assistant Executive Engineer shall be senior to the Executive Engineer promoted from Class II Service or appointed by transfer;
(iii)Executive Engineer promoted from Class II Service shall be senior to the Executive Engineer appointed by transfer.