Section 12(2)(iii) in The Haryana Service of Engineers, Class I, Public Works Department (Building and Roads Branch), (Public Health Branch) and (Irrigation Branch) respectively Act, 1995

[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

(iii)Executive Engineer promoted from Class II Service shall be senior to the Executive Engineer appointed by transfer.

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