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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 8(1)(iii) in Jammu and Kashmir Combined Competitive Examination Rules, 2018

(iii)that he holds, notwithstanding anything to the contrary contained in the recruitment rules of various services and posts mentioned in rule (1), a Bachelor's degree of a recognized University in India or of a foreign University declared by Government in consultation with the Commission to be equivalent to the degree of a recognized Indian University :