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[Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act]

State of Mizoram - Subsection

Section 66(1)(d) in Mizoram Liquor (Prohibition and Control) Rules, 2014

(d)The number and full description of the stills and other apparatus which the applicant wishes to work or set up, and the size and capacity of such still, etc.;