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[Cites 1, Cited by 4]

Himachal Pradesh High Court

Sanjana Chauhan vs . Cbse & Anr. on 12 April, 2022

Bench: Sabina, Satyen Vaidya

Sanjana Chauhan vs. CBSE & Anr.

.

CWP No. 5851 of 2021.

12.04.2022 Present: Mr. Atul Kumar, Advocate, for the petitioner.

Ms. Komal Chaudhary, Advocate, for respondent No.1.

At the request of learned counsel for the parties, list again on 27th April, 2022.

                        r                          (Sabina)
                                                    Judge


                                                (Satyen Vaidya)


                                                    Judge.

             12th April, 2022.
              (jai)







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