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[Cites 0, Cited by 0] [Section 166] [Entire Act]

State of West Bengal - Subsection

Section 166(4) in The Howrah Municipal Corporation Act, 1980

(4)A register or book with plans attached shall be kept by the Corporation showing all public streets in respect of which a building-line or a street-alignment has been specified and such register shall contain such particulars as may appear to the Commissioner to be necessary and shall be open to inspection by the public on payment of prescribed fee.