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State of Rajasthan - Section

Section 16 in Rajasthan Investment Promotion Scheme, 2014

16. Authority for Implementation/Interpretation.

- All the related Departments shall implement the Scheme. The Industries Department shall act as the nodal coordinating, monitoring and implementing Department. Any matter pertaining to interpretation of any clause of the Scheme shall be referred to the Government of Rajasthan in the Finance Department. The decision of Finance Department in such matters shall be final.