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State of Assam - Section

Section 248 in Assam Excise Rules, 1945

248. Fees for late closing licence.

(1)The fees for late closing licences granted to licensed hotels and restaurants including bars attached thereto shall be levied according to the following scales :
  Rs.
Up to 12 midnight........... 25
Up to 1 a.m.............. 40
Up to 1.30 a.m........... 50
(2)The fees prescribed above are monthly and shall be payable monthly in advance. Such fees shall be in addition to the fees payable under Rules 244 to 245.