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[Cites 0, Cited by 0] [Section 248] [Entire Act]

State of Assam - Subsection

Section 248(1) in Assam Excise Rules, 1945

(1)The fees for late closing licences granted to licensed hotels and restaurants including bars attached thereto shall be levied according to the following scales :
  Rs.
Up to 12 midnight........... 25
Up to 1 a.m.............. 40
Up to 1.30 a.m........... 50