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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Andhra Pradesh - Subsection

Section 1(ii) in A.P. Private Dental Un-aided Minority Professional Institutions (Admission into Post Graduate Dental Courses) Rules, 2017

(ii)They shall apply to all Un-aided Minority Professional Institutions imparting Post Graduate Courses Professional Education in Dental Courses for which admissions shall be made to in such manner as prescribed herein.