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State of Andhra Pradesh - Section

Section 1 in A.P. Private Dental Un-aided Minority Professional Institutions (Admission into Post Graduate Dental Courses) Rules, 2017

1. Short title, applicability and commencement.

- (i) These Rules may be called the A.P. Private Dental Un-aided Minority Professional Institutions (Admission into Post Graduate Dental Courses) Rules, 2017
(ii)They shall apply to all Un-aided Minority Professional Institutions imparting Post Graduate Courses Professional Education in Dental Courses for which admissions shall be made to in such manner as prescribed herein.
(iii)These Rules shall come into force from the academic year 2017-18.