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State of Bihar - Section

Section 9 in Bihar State Non Government Recognised Sanskrit School (up to Madhyama Standard) Non-teaching staff Service Conditions Rules, 2015

9. Age.

(1)Minimum age shall be the 18 years in Middle/Primary Cum Middle/Madhyamik/Primary Cum High Sanskrit School for the appointment of any person,Maximum age limit will be the same as this prescribed by the State Government (General Administration Department) time to time.
(2)A person appointed on any post of non-teaching shall retired after completion of 62 years of age.