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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(1) in Bihar State Non Government Recognised Sanskrit School (up to Madhyama Standard) Non-teaching staff Service Conditions Rules, 2015

(1)Minimum age shall be the 18 years in Middle/Primary Cum Middle/Madhyamik/Primary Cum High Sanskrit School for the appointment of any person,Maximum age limit will be the same as this prescribed by the State Government (General Administration Department) time to time.