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State of Rajasthan - Section

Section 125 in The Rajasthan Financial Corporation (Staff) Regulations, 1958

125. [ [Substituted by Amendment Notification dated 10-6-1980, Rajasthan Gazette, Part VII, dated 18-6-1980, Page 373, w.e.f. 15-4-1980.]

The advance shall be admissible to an employee in receipt of pay not exceeding Rs. 950/- p.m. and the amount of advance shall be equal to one month's pay subject to a maximum of Rs. 500/-.]