Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Uttar Pradesh - Subsection Section 1(2) in The U.P. Village Forests Joint Management Rules, 1997 (2)They shall apply to such Village Forests in Uttar Pradesh as are not governed by the Uttar Pradesh Panchayati Forest Rules, 1976.
