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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(2) in The Rules for Grant of Scholarships for Prosecution of Higher Studies to Government Employees Belonging to the Scheduled Castes and Scheduled Tribes, 1962

(2)The scholar shall purchase the necessary text books, stationery etc. out of the amount of scholarship sanctioned under the said sub-rule (1)(a) above. If it is reported by the Head of the Institution concerned that a scholar has not purchased the text books etc., the value of scholarship may be reduced at the discretion of the Director.