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[Cites 0, Cited by 1] [Section 12(1)] [Section 12] [Entire Act]

State of Maharashtra - Subsection

Section 12(1)(a) in The Maharashtra Agricultural Lands (Ceiling on Holdings) Act, 1961

(a)has at any time [After the 26th day of September 1970 but before the commencement date] [These words were substituted for the words 'after the 4th day of August 1959 but before the appointed day', by Maharashtra 21 of 1975, Section 6(2).] held, or,