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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2) in Rajasthan Right of Children to Free and Compulsory Education Rules, 2011

(2)The Executive Committee shall elect a Chairperson and Vice-Chairperson from among the parent members. The Headmaster of the School shall be the ex-officio Member Secretary of the Executive Committee.