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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Odisha - Subsection

Section 24(e) in The Orissa State Electricity Board (General Conditions of Supply) Regulations, 1995

(e)For contract demand above 555 KVA up to but excluding 1110 KVA, supply may be given at 3 phase 3 wire at 11000 volts or 33000 volts depending on the convenience of the Board.