Section 29 in The Chennai Port Trust Employees (Recruitment, Seniority and Promotion) Regulations, 2008
29. Compassionate Appointments.
- Notwithstanding anything contained in these regulations, the Chairman may dispense with the normal procedure of recruitment prescribed in these regulations and appoint to a Class-III or Class-IV post the legitimate son or daughter or the surviving spouse of an employee of the Board, who dies while in service, if the person to be so appointed possess the prescribed qualifications and experience and is otherwise found suitable.
