Section 3(vi) in The Rules for Grant of Interest Free Loans for Construction & Repairing of Houses to Scheduled Castes, Scheduled Tribes and Denotified Tribes and Nomedic Tribes in Rajasthan, 1970
(vi)"Panchayat Samiti" and "Panchayat" means the Panchayat Samiti & Village Panchayat constituted under the Rajasthan Panchayat Samities & Zila Parishads Act, 1959:
