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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Khekhi Devi vs . State Of H.P. on 27 March, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Khekhi Devi vs. State of H.P. .

CWP No. 8825/2022

27.3.2023 Present: Mr. G. R. Palsra, Advocate, for the petitioner.

Mr. Y. W. Chauhan, Sr. Addl. A.G., with Ms. Priyanka Chauhan, Dy.A.G. and Mr. Rajat Chauhan, Law Officer, for the respondent-State.

Records of the instant petition be transmitted to the State Transport Appellate Tribunal at Mandi with a direction to treat this petition including accompanying pleadings as an appeal and decide the same in accordance with law.

Registry to retain a copy of the pleadings in the instant case.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 27.3.2023 (pankaj) ::: Downloaded on - 28/03/2023 20:39:28 :::CIS