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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(2) in Tamil Nadu Agricultural Produce and Livestock Contract Farming and Services (Promotion and Facilitation) Act, 2019

(2)The terms and conditions of service of officers and employees of the Authority appointed under sub-section (1) shall be governed by the regulations to be approved by the Government.